Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(e) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 (e)to perform such other functions pertaining and conducive to the general development of the reserved area as may be prescribed.
