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State of Bihar - Section

Section 8 in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

8. Functions of the Council.

- The functions of the Council shall be as follows:-
(a)to consider the prepare the programme for the development of communications, irrigations, soil analysis and other agricultural facilities relating to sugarcane.
(b)to devise ways and means for executing development plan in all its essential including improvement and development of communications, cane varieties, supply of good quality seeds, fertilizers and manures, plant protection and prevention and control of diseases and pests;
(c)to render all possible help in agricultural extension work of cane;
(d)to assist in arrangements for the training of cultivators in improved methods of sugarcane cultivation; and
(e)to perform such other functions pertaining and conducive to the general development of the reserved area as may be prescribed.