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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Maharashtra - Subsection

Section 26(4)(ii) in The Maharashtra Education and Employment Guarantee (CESS) Act, 1962

(ii)by a Government owned and managed lift, or by a lift owned and managed by any corporation owned or controlled by the Government, from any source constructed or maintained by the State Government or by any Zilla Parishad or from any other natural source of water.