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[Cites 0, Cited by 0] [Section 2(71)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(71)(ii) in Tamil Nadu Combined Development and Building Rules, 2019

(ii)The height of the mezzanine floor shall be minimum 2.2 meters for non-habitable purposes and 2.5 meters for habitable purposes; and