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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(3) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(3)It shall [come into force on such date] [W.e.f. 5-5-1973 vide Notification No. 940-XX-VII-73, dated 3-5-1973.] as the State Government may, by notification, appoint.