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[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

State of Sikkim - Subsection

Section 109(2)(c) in Sikkim Panchayat Act, 1993

(c)require for the purpose of inspection or examination, the Gram Panchayat-
(i)to produce any book, record,correspondence, plan or other document; or
(ii)to furnish any return,plan,estimate,statement,accounts or statistics;
(iii)to furnish to obtain any report or information.