(2)An officer so empowered to inspect or superintend the works of a Gram Panchayat or Zilla Panchayat may at any time :-(a)inspect or cause to be inspected any immovable property used or occupied by the Gram Panchaya or Zilla Panchayat or any work in progress under the direction of Gram Panchayat or Zilla Panchayat;(b)inspect or examine any work or thing under the control of the Gram Panchayat or Zilla Panchayat.(c)require for the purpose of inspection or examination, the Gram Panchayat-(i)to produce any book, record,correspondence, plan or other document; or(ii)to furnish any return,plan,estimate,statement,accounts or statistics;(iii)to furnish to obtain any report or information.
