Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Tamilnadu - Subsection

Section 63(1) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(1)A time of thirty minutes shall be allowed to the contesting candidates for withdrawal, if any.