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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

State of Haryana - Subsection

Section 2A(2) in The Punjab Labour Welfare Fund Act, 1965

(2)Sub-section (3) of section 27 shall not apply in relation to the Union territory of Chandigarh but shall apply to the State of Haryana with the modifications that for the words "each house of the State Legislature", the words "the Legislative Assembly" and for the words "both Houses agree" at both the places where they occur, the words "the Legislative Assembly agree" shall be substituted.]