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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(2)(i) in The M.P. State Legal Services Authority Rules, 1996

(i)[ the President of the Local Bar Association] [Substituted by Notification No 17 (E)-58-97-XXI-B (II), dated 30-6-1998.];