Section 17(2) in The M.P. State Legal Services Authority Rules, 1996
(2)The following shall be ex-officio members of the Taluk/Tehsil/Sub-Division Legal Services Committee :-(i)[ the President of the Local Bar Association] [Substituted by Notification No 17 (E)-58-97-XXI-B (II), dated 30-6-1998.];(ii)Sub-Divisional Officer;(iii)Sub-Divisional Police Officer.
