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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(iv) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(iv)Candidates possessing B.E./B.Tech./ M.B.B.S./Ag.B.Sc./B.V.S.C./ B.H.M.T./B. Pharmacy and such other professional and job Oriented Degree Courses like L.L.B. are not eligible for admission into B.Ed. Course. Candidates possessing a Master Degree without having undertaken Undergraduate study are not eligible for admission.