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Bombay Presidency - Section

Section 6 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

6.

The fees once paid by the candidate shall not be refunded but may be reserved for the next examination to be held (a) in case of illness certified by a Registered Medical Practitioners, and such certificate shall be forwarded through the Principal of the Medical College, or (b) on recommendation of the principal of the institution for sufficient reasons :Provided that, application for such reservation shall reach to the Registrar at least two days before the commencement of the examination.