Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10A] [Entire Act] State of Tamilnadu - Subsection Section 10A(iii) in Tamil Nadu Home Guard Rules, 1963 (iii)The Area Commanders shall contact voluntary organizations such as Bharat Scouts, Guild of Service, etc., in popularizing the Civilian Rifle Training Scheme.]
