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State of Tamilnadu - Section

Section 10A in Tamil Nadu Home Guard Rules, 1963

10A. [ Civilian Rifle Training Scheme. [Inserted by G. O. No. 309, Home, dated 29th January 1971.]

- (i) The Civilian Rifle Training Scheme to ensure civilian defence in times of emergency shall be popularized.
(ii)The work of popularizing the Civilian Rifle Training Scheme shall be entrusted to Area Commanders of Home Guards.
(iii)The Area Commanders shall contact voluntary organizations such as Bharat Scouts, Guild of Service, etc., in popularizing the Civilian Rifle Training Scheme.]