Section 26(2) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000
(2)In particular, the annual report referred to in sub-rule (1) shall contain information in respect of each of the following matters, namely:-(a)names of Members, officers, staff of the Trust and a chart showing the organisational set up;(b)highlight performance of the Trust with respect of each of the activities carried out for furtherance of the objects of the Trust;(c)progress made in implementation of various programmes undertaken by the Trust including the work of local level committees;(d)any other matter deemed appropriate for inclusion by the Trust or specified by the Central Government from time to time.
