Section 26(2)(d) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

(d)any other matter deemed appropriate for inclusion by the Trust or specified by the Central Government from time to time.

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