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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(1) in Indian Institute of Teacher Education, Gujarat Act, 2010

(1)The Finance Committee shall consist of the following members, namely :-
(i)The Vice-Chancellor,
(ii)The Registrar,
(iii)The Finance and Accounts Officer,
(iv)One member of the Executive Council, to be nominated by it,
(v)One member, to be nominated by the State Government.