Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(ii) in The M.P. Licensing Board (Electrical) Regulations, 1960

(ii)to scrutinise application for admission to the examination for Supervisors and Wiremen and to carry on correspondence in connection therewith;