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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 80(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(2)Where an enquiry is pending against a member of Force under suspension and he attains the age of superannuation and retires from service, the enquiry so pending shall continue against him as if he had not retired.