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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Odisha - Subsection

Section 50(3) in Orissa Zilla Parishad Election Rules, 1994

(3)Where the votes of the members have to be taken under Sub-rule (2) the name of the candidates shall be arranged in the alphabetical order and written [in Oriya] [Substituted vide S.R.O. No. 868/2001 dated 23.11.2001 (O.G.E. No. 2482 dated 21.12.2001).].