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[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(14)(d) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(d)any wall enclosing or intended to enclose any land or space, sign and outdoor display structures, etc: