Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(2) in Punjab Municipal Act, 1911 (2)The power to issue a notification under sub-section (1) shall be subject to the condition of previous publication.]
