Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(1) in Jammu and Kashmir Wakafs Act, 2001

(1)On receipt of a report under sub-section (3) of section 3 of the Government shall, after consulting the concerned Tehsil Committee cause the list of Wakafs published in the Government Gazette or in some local newspapers having wide circulation in the area.