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Union of India - Section

Section 38 in The Quality Of Service Of Broadband Service Regulations, 2006

38. IP address allocation for Broadband users is normally done by dynamic allocation method on per session basis. Static/Fix IP address allocation is required for few applications as per the requirement of customer. During consultation process the stakeholders had generally opined that this should not form part of the QoS benchmarks for Broadband. Therefore, considering the views of the service providers and the normal practice followed, Static IP address allocation is not proposed for the QoS benchmarking criteria. But in case a Broadband customer desires to have one or more static IP addresses, it is expected to be made available by service provider as per normal commercial conditions.

(k)Customer Perception of Service: