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[Cites 0, Cited by 0] [Section 259] [Entire Act]

State of Bihar - Subsection

Section 259(3) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(3)The travelling allowance and daily allowance of an official member shall be governed by the rules applicable to him for journey performed on official duties and shall be paid by the Board.