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State of Bihar - Section

Section 259 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

259. Fees and allowances.

(1)Every non-official member of the Board shall be paid a sitting fee of one hundred rupees of amount a may be fixed by Government from time to time for attending the meeting of the Board.
(2)Every non-official member shall be paid travelling allowances and daily allowance for attending the meeting of Board at such rates admissible to Grade-I officer of the State Government.
(3)The travelling allowance and daily allowance of an official member shall be governed by the rules applicable to him for journey performed on official duties and shall be paid by the Board.