10. Composition of Central Khadi Mark Committee and Zonal Khadi Mark Committees.
(1)The Central Khadi Mark Committee shall consist of a Chairperson and the following members, namely:-(a)a professional expert, having at least fifteen years of experience in the field of khadi to be appointed by the Commission - Chairperson;(b)Financial Advisor of the Commission or his nominee - member ex officio;(c)a representative of Chairman, State Bank of India - member ex officio;(d)Director in charge of legal affairs in the Commission-member ex officio;(e)Director in charge of the marketing - member ex officio;(f)Director, Mahatma Gandhi Institute for Rural Industrialization or his representative not below the rank of Deputy Director - member ex officio;(g)Director General, Bureau of Indian Standards or his representative not below the rank of Director - member ex officio;(h)Director General, Quality Assurance of Directorate General of Supplies and Disposals or his representative not below the rank of Director - member ex officio;(i)Director, National Board for Quality Promotion or his representative not below the rank of Deputy Director - member ex officio;(j)one expert in textile technology or engineering from a reputed institute to be nominated by the Commission - member;(k)one representative from government user organizations - members ex officio;(l)Director in charge of the Central Certification Committee of the Commission - member-convener ex officio.(2)The Zonal Khadi Mark Committee shall consist of the following Chairperson and members, namely:-(a)Zonal Member of the Commission - Chairperson ex officio;(b)Director in charge of three States or Divisional offices of the Commission of the zone on rotation - members ex officio;(c)Chief Executive Officer or Managing Director or Secretary or Member-Secretary or Executive officer in charge of three States or Union Territory Khadi and Village Industries Boards of the zone on rotation - members ex officio;(d)one representative each from three institutions of the zone on rotation - members;(e)Deputy Chief Executive Officer or Director of the State Office of the Commission where the Zonal office is located - member-convener ex officio.
