(2)The Zonal Khadi Mark Committee shall consist of the following Chairperson and members, namely:-(a)Zonal Member of the Commission - Chairperson ex officio;(b)Director in charge of three States or Divisional offices of the Commission of the zone on rotation - members ex officio;(c)Chief Executive Officer or Managing Director or Secretary or Member-Secretary or Executive officer in charge of three States or Union Territory Khadi and Village Industries Boards of the zone on rotation - members ex officio;(d)one representative each from three institutions of the zone on rotation - members;(e)Deputy Chief Executive Officer or Director of the State Office of the Commission where the Zonal office is located - member-convener ex officio.
