Section 457(10) in The Gujarat Provincial Municipal Corporations Act, 1949
(10)Streets-(a)The information and documents to be furnished in connection with the lay-out of lands for buildings and private streets;(b)the definition of sky-signs;(c)the naming or numbering of streets and public places and the numbering of [premises] [This word was substituted for the word 'Buildings' by Bombay 22 of 1956, Section 8(1).].