Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(1) in Wild Life (Protection) Punjab Rules, 1975

(1)Every bill, cash memo or voucher as the case may be referred to in rule 36 shall be in triplicate and serially numbered.