Himachal Pradesh High Court
Rosy Mathew & Ors vs . State Of H.P. & Ors. on 1 July, 2022
Bench: Sabina, Satyen Vaidya
Rosy Mathew & Ors vs. State of H.P. & Ors.
.
CWP No. 1137 of 2022.
01.07.2022 Present: Mr. Devender K. Sharma, Advocate, for the petitioners.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents.
Learned Deputy Advocate General seeks more time to file compliance report.
List again on 26th August, 2022.
(Sabina) Judge (Satyen Vaidya) Judge.
1st July, 2022.
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