Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Rosy Mathew & Ors vs . State Of H.P. & Ors. on 1 July, 2022

Bench: Sabina, Satyen Vaidya

Rosy Mathew & Ors vs. State of H.P. & Ors.

.

CWP No. 1137 of 2022.

01.07.2022 Present: Mr. Devender K. Sharma, Advocate, for the petitioners.

Mr. Vikrant Chandel, Deputy Advocate General, for the respondents.

Learned Deputy Advocate General seeks more time to file compliance report.

List again on 26th August, 2022.

(Sabina) Judge (Satyen Vaidya) Judge.

1st July, 2022.

(jai) ::: Downloaded on - 01/07/2022 20:06:11 :::CIS