Bombay High Court
Prashanth Samalla And 12 Ors vs Mohammed Mustafa Chairman And Director ... on 17 January, 2023
Author: Sandeep V. Marne
Bench: Sandeep V. Marne
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3576 OF 2018
Shivjai Ramchandra Shinde And Anr. ....PETITIONER
V/S
Union Of India And 4 Ors. ....RESPONDENT
WITH WRIT PETITION NO. 649 OF 2021 Maneesh Kumar Pandey And Anr. ....PETITIONER V/S Smal Industries Development Bank Of India ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 22439 OF 2021 In WRIT PETITION 3576 OF 2018 Deepak Kharat ....PETITIONER V/S Union Of India And 4 Ors. ....RESPONDENT WITH CONTEMPT PETITION IN WRIT PETITION NO. 94 OF 2018 In WRIT PETITION 3576 OF 2018 Shivjai Ramchandra Shinde And Anr. ....PETITIONER V/S Mohammed Mustafa And 2 Others ....RESPONDENT WITH Page 1/4 ::: Uploaded on - 17/01/2023 ::: Downloaded on - 18/01/2023 17:04:25 ::: WRIT PETITION NO. 951 OF 2019 Prashanth Samalla And 12 Ors. ....PETITIONER V/S Union Of India And 4 Ors. ....RESPONDENT WITH CONTEMPT PETITION IN WRIT PETITION LODGING NO. 43 OF 2019 In WRIT PETITION 951 OF 2019 Prashanth Samalla And 12 Ors. ....PETITIONER V/S Mohammed Mustafa Chairman And Director ....RESPONDENT (sidbi) And 2 Ors.
WITH INTERIM APPLICATION LODGING NO. 28814 OF 2021 In WRIT PETITION 3576 OF 2018 Deepak Kharat ....PETITIONER V/S Union Of India And 4 Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 36296 OF 2022 In WRIT PETITION 951 OF 2019 Praveen Mithal And 6 Ors ....PETITIONER V/S Prashanth Samalla And 12 Ors. And Union Of....RESPONDENT India And 4 Ors Page 2/4 ::: Uploaded on - 17/01/2023 ::: Downloaded on - 18/01/2023 17:04:25 ::: WITH CONTEMPT PETITION IN WRIT PETITION NO. 94 OF 2018 In WRIT PETITION 3576 OF 2018 Shivjai Ramchandra Shinde And Anr. ....PETITIONER V/S Mohammed Mustafa And 2 Others ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 22439 OF 2021 In WRIT PETITION 3576 OF 2018 Deepak Kharat ....PETITIONER V/S Union Of India And 4 Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28814 OF 2021 In WRIT PETITION 3576 OF 2018 Deepak Kharat ....PETITIONER V/S Union Of India And 4 Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 16297 OF 2021 In WRIT PETITION 3576 OF 2018 Deepak Kharat (applicant/org. Petitioner No.2) ....PETITIONER V/S Shivjai Ramchandra Shinde And Ors. ....RESPONDENT Page 3/4 ::: Uploaded on - 17/01/2023 ::: Downloaded on - 18/01/2023 17:04:25 ::: Mr. Ramesh Ramamurthy with Saikumar Ramamurthy a/w Kavita Anchan, Priya Borgaonkar, Arsh Misra & Seema Sorte For Petitioners in WP/3576/2018 & WP/951/2019 both Petitions.
Carina Xavier For Union of India in WP/3576/2018 & WP/951/2019 CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 17th January, 2023 P.C. :
At the request of learned counsel for the Petitioner , stand over to 31/01/2023 .
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