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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(3) in Delhi Private Security Agencies (Regulation) Rules, 2009

(3)For verification, the Controlling Authority or any officer authorized by him shall obtain:-
(a)no objection certificate from the concerned Deputy Commissioner of Police;
(b)the verification report of particulars of the applicant and every person in whose name the antecedent form is filled up, from the Deputy Commissioner of Police, Special Branch, Delhi.