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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(3)(b) in Delhi Private Security Agencies (Regulation) Rules, 2009

(b)the verification report of particulars of the applicant and every person in whose name the antecedent form is filled up, from the Deputy Commissioner of Police, Special Branch, Delhi.