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State of Jharkhand - Section

Section 32 in Jharkhand Building Byelaws 2016

32. Distance from Electric lines.

- No verandah, balcony or the like shall be allowed to be erected or re-erected or any additions or alterations made to a building, within the distances 'quoted below between the building and any overhead electric supply line. The minimum distance from the electric line shall be as per Table 5.Table - 5: Minimum distance from electric line
  Vertical distance in meters Horizontal distance in meters
Low and medium voltage lines and service lines 2.5 2.5
High voltage lines up to and including 11.000Volt Not Permitted 3.7
High voltage lines above 11.000 volt and up toand including 33,000 Volt Not Permitted 3.7
Extra high voltage line beyond 33.000 Volt Not Permitted 3.7 (Plus 0.3 meters for every additional 33,000volts or part thereof)