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State of Jharkhand - Section
Section 32 in Jharkhand Building Byelaws 2016
32. Distance from Electric lines.
- No verandah, balcony or the like shall be allowed to be erected or re-erected or any additions or alterations made to a building, within the distances 'quoted below between the building and any overhead electric supply line. The minimum distance from the electric line shall be as per Table 5.Table - 5: Minimum distance from electric line| Vertical distance in meters | Horizontal distance in meters | |
| Low and medium voltage lines and service lines | 2.5 | 2.5 |
| High voltage lines up to and including 11.000Volt | Not Permitted | 3.7 |
| High voltage lines above 11.000 volt and up toand including 33,000 Volt | Not Permitted | 3.7 |
| Extra high voltage line beyond 33.000 Volt | Not Permitted | 3.7 (Plus 0.3 meters for every additional 33,000volts or part thereof) |