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[Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act]

State of Odisha - Subsection

Section 54(3)(a) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(a)Unless separately provided in a pantry, means for the washing of kitchen utensils which shall lead directly or through a sink to a grated and trapped connection to the waste pipe;