Himachal Pradesh High Court
Jai Gopal vs . Lac, Hpsebl, Mandi on 19 July, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
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Jai Gopal vs. LAC, HPSEBL, Mandi RFA No.857 of 2012 19.07.2023 Present: Mr. Virender Thakur, Advocate, for the appellant.
Ms. Sunita Sharma, Senior Advocate with Mr. Dhananjay Sharma, Advocate, for the respondent.
r Learned Senior Counsel representing the respondent prays for and is granted two weeks' time to complete her brief.
List on 24.08.2023.
Name of Mr. Dhananjay Sharma, Advocate for the respondent, be reflected in the cause list henceforth.
(Sandeep Sharma) Judge 19th July, 2023 (reena) ::: Downloaded on - 20/07/2023 20:45:41 :::CIS