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State of Odisha - Section

Section 4 in The Orissa (State) Council for Child Welfare Rules, 1996

4. State Councils Position and Headquarters.

(1)The State Council, registered under the Societies. Registration Act, 1860, is a body corporate having perpetual succession and common seal, with power to hold, acquire and dispose of movable and immovable property.
(2)The headquarters of the State Council shall be Bhubaneswar.