Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in The Orissa (State) Council for Child Welfare Rules, 1996

(1)The State Council, registered under the Societies. Registration Act, 1860, is a body corporate having perpetual succession and common seal, with power to hold, acquire and dispose of movable and immovable property.