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[Cites 0, Cited by 0] [Section 3(12)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(12)(i) in The United Provinces Excise Act, 1910

(i)the leaves, small stalks and flowering or fruiting tops of the Indian hemp plant (Cannabis Sativa L) including all forms known as Bhang, [or sidhi] [Substituted 'Sidhi or Ganja' by U.P. Act No. 4 of 2018, dated 5.1.2018];