Section 3(12) in The United Provinces Excise Act, 1910
(12)"intoxicating drug" means-(i)the leaves, small stalks and flowering or fruiting tops of the Indian hemp plant (Cannabis Sativa L) including all forms known as Bhang, [or sidhi] [Substituted 'Sidhi or Ganja' by U.P. Act No. 4 of 2018, dated 5.1.2018];(ii)[ ***] [Omitted by U.P. Act No. 4 of 2018, dated 5.1.2018](iii)any mixture, with or without natural materials, of any of the above forms of intoxicating drug or any drink prepared therefrom; and(iv)[ any other intoxicating substance which the State Government may, by notification, declare to be an intoxicating drug;] [Substituted by U.P. Act No. 4 of 2018, dated 5.1.2018]
