Madhya Pradesh High Court
Care Clinic And Sonography Center vs The State Of Madhya Pradesh on 6 April, 2022
Author: Pranay Verma
Bench: Pranay Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 22409 of 2021 (CARE CLINIC AND SONOGRAPHY CENTER Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 06-04-2022 Parties through their counsel.
As prayed, list on 08.04.2022.
(PRANAY VERMA) JUDGE jyoti Signature Not Verified SAN Digitally signed by JYOTI CHOURASIA Date: 2022.04.07 16:20:35 IST