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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Odisha - Subsection

Section 94(2) in Orissa State Financial Corporation (Staff) Regulations, 1975

(2)Dearness allowances during leave. - A dearness allowance may be drawn during any period of leave, other than extraordinary leave in India or outside and except that during leave preparatory to retirement, it will be admissible only for the first four months of leave spent in India.Section-IIITravelling Allowance