Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Haryana - Subsection Section 5(1)(b) in The Housing Board, Haryana (Regulations of Business), Regulations, 1980 (b)relate to the number, grading or cadre of posts or the emoluments or other conditions of service of posts.