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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Himachal Pradesh - Subsection

Section 9(xiv) in The Himachal Pradesh Forest (Settlement) Rules 1965, As Amended By First Amendment Rules 1975

(xiv)A copy of the Draft Final Notification alongwith boundary description and Schedules of concessions and rights admitted.