Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Jammu-Kashmir - Subsection Section 18(4) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982 (4)There shall be a Board of Studies of each Faculty, the constitution and powers of which shall be prescribed by the Statutes.
