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State of Jammu-Kashmir - Section

Section 18 in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

18. Faculties.

(1)[Each University] [Substituted by Act VIII of 1998.] shall have initially the Faculties of Agriculture, Veterinary Science and Animal Husbandry and Post-graduate Studies and as soon as may be, it shall also have the faculties of Forestry, Basic Science and Humanities and such other faculties as may be prescribed.
(2)These faculties shall comprise such division/departments of studies as may be prescribed.
(3)Each Faculty shall consist of such members and shall have such powers and perform such duties as may be prescribed.
(4)There shall be a Board of Studies of each Faculty, the constitution and powers of which shall be prescribed by the Statutes.