Section 34(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975
(2)A person to be appointed as Chairman of the Panel of Paper-Setters (CPSP) in a subject for SSC Examination, shall in addition to (a), (b), (c) and (d) in (1) above, have an experience of setting a question paper in the subject at least thrice during the preceding ten years.
