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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3)(II) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(II)Based on the actual injection and actual drawal, the actual drawal from northern region by each user will be worked out by subtracting the actual injection and drawal here under: